Supreme Court - Daily Orders
Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 1 August, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
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ITEM NO.1 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 39288/2012
(Arising out of impugned final judgment and order dated 23-08-2012
in DBCSA No. 2021/2011 passed by the High Court Of Rajasthan At
Jodhpur)
UNION OF INDIA Petitioner(s)
VERSUS
GRAMIN BANK PENSIONERS SAMITI AND ORS. Respondent(s)
WITH
T.C.(C) No. 38/2015 (XVI -A)
W.P.(C) No. 210/2013 (X)
Date : 01-08-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For the parties:
Mr. Praveen Agrawal, AOR
Mr. Sanjay Kumar, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Chander Uday Singh, Sr. Adv.
Mr. C. K. Sasi, AOR
Mr. Manukrishnan G.,Adv.
Ms. Pinky Anand, ASG
Ms. V. Mohana, Sr. Adv.
Ms. Kiran Bhardwaj, Adv.
Ms. Asha G. Nair, Adv.
Ms. Saudamini Sharma, Adv.
Ms. Somya Rathore, Adv.
Ms. Anil Katiyar, Adv.
Signature Not Verified
Ms. Sushma Suri, AOR
Digitally signed by
NEELAM GULATI
Date: 2017.08.02
Mr. B.K. Sinha, Adv.
16:11:39 IST
Reason:
Mr. P. Sinha, Adv.
Mr. B.K. Satija, Adv.
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Mr. A. V. Rangam, AOR
Mr. Jagat Arora,Adv.
Mr. Rajat Arora, Adv.
Mr. Anuvrat Sharma, AOR
Mr. Sarfaraz Khan, Adv.
Mr. Firasat Ali, Adv.
Mr. Ataur Rehman, Adv.
Mr. Arvind Kumar, Adv.
M/s Firasat & Associates, AOR
Mr. Sanjay Kapur, AOR
Ms. Priyadarshinee Singh, Adv.
Ms. Shubhra Kapur, Adv.
Mr. Rajesh Kuamr, Adv.
Mr. Gaurav Kumar Singh, Adv.
Mr. Rajesh Chaurasiya, Adv.
Mr. Bhumit solanki, Adv.
M/s Mitter & Mitter Co., AOR
Mr. Raghenth Basant, Adv.
Ms. Aanchal Tikmani, Adv.
Mr. Shakul Ghatdle, Adv.
Mr. Mithun Verghish, Adv.
Ms. Liz Mathew, AOR
Mr. D. S. Chauhan, AOR
Ms. Ruchi Singh, Adv.
Mr. Kushal Sharma, Adv.
Mr. Dharmendra Kumar Sinha, AOR
Mr. B. K. Pal, AOR
Mr. K.P. Rajagopalan, Adv.
Mr. A. Venayagam Balan, AOR
Mr. Rajeev Singh, AOR
Mr. Raju Ramachandran, Sr. Adv.
Mr. K.T. Ananthnam, Adv.
Mr. Vasudevan Raghavan, AOR
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Mr. Pawan Upadhyay, Adv.
Mr. Surjit Pratap Singh, Adv.
Mr. Akash Tyagi, Adv.
Ms. Sharmila Upadhyay, AOR
Mr. R. Venkatramni, Sr. Adv.
Ms. Pragati Neekhra, AOR
Mr. Suryanarayana Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Objection taken by the respondents has been handed over to Ms. Pinky Anand, learned Additional Solicitor General appearing for Union of India today in Court and she has prayed for time to go through it.
List in the second week of September, 2017.
(NEELAM GULATI) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER (SH) BRANCH OFFICER