Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 1 August, 2017

Bench: Arun Mishra, Mohan M. Shantanagoudar

                                                  1


     ITEM NO.1                           COURT NO.11                  SECTION XV

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).     39288/2012

     (Arising out of impugned final judgment and order dated 23-08-2012
     in DBCSA No. 2021/2011 passed by the High Court Of Rajasthan At
     Jodhpur)

     UNION OF INDIA                                                    Petitioner(s)

                                                 VERSUS

     GRAMIN BANK PENSIONERS SAMITI AND ORS.                            Respondent(s)

     WITH
     T.C.(C) No. 38/2015 (XVI -A)
     W.P.(C) No. 210/2013 (X)

     Date : 01-08-2017 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For the parties:
                                   Mr. Praveen Agrawal, AOR
                                   Mr. Sanjay Kumar, Adv.

                                   Mr. Rameshwar Prasad Goyal, AOR

                                   Mr. Chander Uday Singh, Sr. Adv.
                                   Mr. C. K. Sasi, AOR
                                   Mr. Manukrishnan G.,Adv.

                                   Ms.   Pinky Anand, ASG
                                   Ms.   V. Mohana, Sr. Adv.
                                   Ms.   Kiran Bhardwaj, Adv.
                                   Ms.   Asha G. Nair, Adv.
                                   Ms.   Saudamini Sharma, Adv.
                                   Ms.   Somya Rathore, Adv.
                                   Ms.   Anil Katiyar, Adv.
Signature Not Verified
                                   Ms.   Sushma Suri, AOR
Digitally signed by
NEELAM GULATI
Date: 2017.08.02

                                   Mr. B.K. Sinha, Adv.
16:11:39 IST
Reason:


                                   Mr. P. Sinha, Adv.
                                   Mr. B.K. Satija, Adv.
                 2


Mr. A. V. Rangam, AOR


Mr. Jagat Arora,Adv.
Mr. Rajat Arora, Adv.
Mr. Anuvrat Sharma, AOR


Mr.   Sarfaraz Khan, Adv.
Mr.   Firasat Ali, Adv.
Mr.   Ataur Rehman, Adv.
Mr.   Arvind Kumar, Adv.
M/s   Firasat & Associates, AOR

Mr. Sanjay Kapur, AOR
Ms. Priyadarshinee Singh, Adv.
Ms. Shubhra Kapur, Adv.

Mr.   Rajesh   Kuamr, Adv.
Mr.   Gaurav   Kumar Singh, Adv.
Mr.   Rajesh   Chaurasiya, Adv.
Mr.   Bhumit   solanki, Adv.
M/s   Mitter   & Mitter Co., AOR


Mr.   Raghenth Basant, Adv.
Ms.   Aanchal Tikmani, Adv.
Mr.   Shakul Ghatdle, Adv.
Mr.   Mithun Verghish, Adv.
Ms.   Liz Mathew, AOR

Mr. D. S. Chauhan, AOR
Ms. Ruchi Singh, Adv.
Mr. Kushal Sharma, Adv.

Mr. Dharmendra Kumar Sinha, AOR

Mr. B. K. Pal, AOR

Mr. K.P. Rajagopalan, Adv.
Mr. A. Venayagam Balan, AOR

Mr. Rajeev Singh, AOR

Mr. Raju Ramachandran, Sr. Adv.
Mr. K.T. Ananthnam, Adv.
Mr. Vasudevan Raghavan, AOR
                                  3

                   Mr.   Pawan Upadhyay, Adv.
                   Mr.   Surjit Pratap Singh, Adv.
                   Mr.   Akash Tyagi, Adv.
                   Ms.   Sharmila Upadhyay, AOR

                   Mr. R. Venkatramni, Sr. Adv.
                   Ms. Pragati Neekhra, AOR
                   Mr. Suryanarayana Singh, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Objection taken by the respondents has been handed over to Ms. Pinky Anand, learned Additional Solicitor General appearing for Union of India today in Court and she has prayed for time to go through it.

List in the second week of September, 2017.



    (NEELAM GULATI)                       (TAPAN KUMAR CHAKRABORTY)
    COURT MASTER (SH)                             BRANCH OFFICER