Chattisgarh High Court
M/S Surya Road Lines vs Chhattisgarh State Co-Operative ... on 11 March, 2019
Bench: Ajay Kumar Tripathi, Parth Prateem Sahu
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 3073 of 2018
• M/s Surya Road Lines Through their Authorised Partner Mr. G. R. Mahobiya
(Ghasi Ram Mahobiya) S/o Nanki Ram Mahobiya, Aged About 68 Years. R/o
Near Sharada Mandir New Chandaniyapara, Near Water Tank, Janjgeer, Tahsil
Janjgeer, District Janjgeer Champa, Chhattisgarh.
---- Petitioner
Versus
1. Chhattisgarh State Co-Operative Marketing Federation Limited Through Its
Managing Director, Chhattisgarh, Markfed Head Quarter, C. B. D. Commercial
Complex, Tower C, Sixth Floor Sector- 21, Atal Nagar Raipur, Tahsil Raipur,
District Raipur, Chhattisgarh. 492002
2. District Marketing Manager Chhattisgarh State Co- Operative Marketing
Federation Limited, Kawardha, District Kabirdham Chhattisgarh.
3. Tender Evaluation Committee Through District Marketing Manager, Chhattisgarh
State Co-Operative Marketing Federation Limited, Kawardha, District
Kabirdham, Chhattisgarh.
4. State Of Chhattisgarh Through Its Principal Secretary, Department Of Food, Civil
Supplies, And Consumer Protection, Govt. Of Chhattisgarh, Mantralaya, Naya
Raipur, Capital Complex, Tahsil Raipur, District Raipur, Chhattisgarh.
5. M/s Sharda Trading Company Shivaji Chowk, Thankhamriya, District- Bemetara,
Chhattisgrah
6. M/s Gurudeo Traders Manoj Kumar Jain, Gurudev Traders, Javahara Para,
Balod, District- Balod, Chhattisgarh
7. M/s National Security Group Through Jitendra Singh Shop 06, Vaishali Tower,
Hemu Nagar, Bilaspur, District- Bilaspur,chhattisgarh
8. M/s Suresh Kumar Rathi Through Suresh Kumar Rathi, Contractor, Bemetara,
District- Bemetara, Chhattisgarh
9. M/s Narinder Pal Singh Through Narinder Pal Singh, Near Ganj Mandir,
Dhamdha, Road, Durg, District- Durg, Chhattisgarh
10. M/s Layence Security Service Through Savitri Bhansusali, Old, Rest House
Road Office Hariom Plywood, Dewangan Complex, Rajnandgaon, District-
Rajnandgaon, Chhattisgarh.
---- Respondents
WPC No. 3075 of 2018
• M/s Surya Road Lines Through Their Authorised Partner Mr. G. R. Mahobiya (Ghasi Ram Mahobiya) S/o Nanki Ram Mahobiya, Aged About 68 Years. R/o Near Sharada Mandir New Chandaniyapara, Near Water Tank, Janjgeer, Tahsil Janjgeer, District Janjgeer Champa, Chhattisgarh.
---- Petitioner Versus
1. Chhattisgarh State Co-Operative Marketing Federation Limited Through Its Managing Director, Chhattisgarh, Markfed Head Quarter, C. B. D. Commercial Complex, Tower C, Sixth Floor Sector- 21, Atal Nagar Raipur, Tahsil Raipur, District Raipur, Chhattisgarh. 492002
2. District Marketing Manager Chhattisgarh State Co- Operative Marketing Federation Limited, Kawardha, District Kabirdham Chhattisgarh.
3. Tender Evaluation Committee Through District Marketing Manager, Chhattisgarh State Co-Operative Marketing Federation Limited, Kawardha, District Kabirdham, Chhattisgarh.
24. State Of Chhattisgarh Through Its Principal Secretary, Department Of Food, Civil Supplies, And Consumer Protection, Govt. Of Chhattisgarh, Mantralaya, Naya Raipur, Capital Complex, Tahsil Raipur, District Raipur, Chhattisgarh.
5. M/s Sharda Trading Company Shivaji Chowk, Thankhamriya, District- Bemetara, Chhattisgarh.
6. M/s Gurudeo Traders Manoj Kumar Jain, Gurudev Traders, Javahara Para, Balod, District- Balod, Chhattisgarh
7. M/s National Security Group Through Jitendra Singh Shop 06, Vaishali Tower, Hemu Nagar, Bilaspur, District- Bilaspur, Chhattisgarh.
8. M/s Suresh Kumar Rathi Through Suresh Kumar Rathi, Contractor, Bemetara, District- Bemetara, Chhattisgarh
9. M/s Narinder Pal Singh Through Narinder Pal Singh, Near Ganj Mandir, Dhamdha, Road, Durg, District- Durg, Chhattisgarh.
10. M/s Layence Security Service Through Savitri Bhansusali, Old, Rest House Road Office Hariom Plywood, Dewangan Complex, Rajnandgaon, District- Rajnandgaon, Chhattisgarh.
---- Respondents ___________________________________________________________________ For Petitioners :Shri Surya Pratap Singh, Advocate For Respondents No. 1 to 3 :Shri Ashish Surana, Advocate For Respondent/State :Shri Gagan Tiwari, Deputy Government Advocate ______________________________________________________________________ Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Parth Prateem Sahu, Judge Order on Board Per, Ajay Kumar Tripathi, Chief Justice 11.03.2019
1. On instruction, counsel for the Petitioner informs the Court that the writ applications have become infructuous, therefore, he does not press the writ applications.
2. Learned counsel for the Respondents have no objection.
3. Writ applications are dismissed as not pressed in the circumstances noted above.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Chandra