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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(c) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012

(c)"off-campus center" means a center of the private university established by it outside the main campus (within or outside the State) operated and maintained as its constituent unit, having the university's compliment of facilities, faculty and staff;