Rajasthan High Court - Jaipur
Gopal Lal Sharma Son Of Sh. Sukhdev Ji ... vs Omprakash Bansal Son Of Shri Durgadas ... on 20 February, 2023
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13250/2022
Gopal Lal Sharma Son Of Sh. Sukhdev Ji Sharma
----Petitioner
Versus
Omprakash Bansal Son Of Shri Durgadas Ji, Alias Durgalal Ji
Johari
----Respondent
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 20/02/2023 None present on behalf of the petitioner.
However, in the interest of justice, list on 14.03.2023.
(INDERJEET SINGH),J Upendra Pratap Singh /21 (Downloaded on 24/02/2023 at 12:24:44 AM) Powered by TCPDF (www.tcpdf.org)