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State of Bihar - Section

Section 15 in Bihar Employees' State Insurance Medical Service Rules, 1981

15. Selection Committee.

- The Departmental Promotion Committee shall make selection of persons belonging to the service and also of those on transfer from other services for promotion under Rule 5 and proviso to Rule 14:Provided that the Commission shall invariably be consulted in those cases of promotion in which the Chairman or the Member of the Commission presiding over the Departmental Promotion Committee specifically desires them to be considered by the Commission.