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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(3) in The Orissa Animal Contagious Diseases Rules, 1957

(3)Section 24 of the Act shall apply, so far as the above diseases are concerned to all ruminating animals except camels and the Inspector shall not grant a licence for the removal of such animals from an infected place unlit seven days have elapsed since the animals ceased to be infective.