Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(2)(c) in The West Bengal Primary Education Act, 1973

(c)that the child is receiving education in some other manner declared to be satisfactory by the State Government or by an officer authorized by it in this behalf;