Section 8(2) in U.P. Cinemas (Regulation) Act, 1955
(2)If any person prevent the entry of any officer duly authorized in this behalf, or otherwise obstructs such officer in the discharge of his duties imposed by or under this Act or the rules make thereunder, he shall be punishable with a fine which may extend to [ten thousand rupees] [Substituted by U.P. Act No. 7 of 2018, dated 5.1.2018.].].
