Himachal Pradesh High Court
Gurdev Singh @ Debu vs . State Of H.P. (Cr. on 21 February, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Gurdev Singh @ Debu vs. State of H.P. (Cr. Appeal No. 520 of 2016) .
Gurvir Singh @ Jona vs. State of H.P (Cr.
Appeal No. 492 of 2016) Gurcharan Singh @ Bhuru Vs. State of H.P (Cr. Appeal No. 513 of 2016) Sukhvinder @ Bhau vs. State of H.P (Cr. A No. 514 of 2016) Daljeet Singh @ Kankal Vs. State of H.P (Cr. A No. 519 of 2016) Ashok Kumar @ Rinku Vs. State of H.P (Cr. A No. 126 of 2017) Cr. Appeal No. 520 of 2016 a/w Cr. Appeal Nos. 492, 513, 514 and 519 of 2016 and Cr. Appeal No. 126 of 2017 21.2.2022 Present: Mr. Ajay Kochhar, Advocate for the appellants in Cr. Appeal No. 519 and 420 of 2016.
Ms. Rajvinder Sandhu, Advocate for appellants in Cr. Appeal No. 492 of 2016.
Ms. Sheetal Vyas, Advocate for the appellants in Cr. Appeal No. 126/2017.
Mr. Rajesh Mandhotra, Advocate for the appellant in Cr. Appeal No. 126 of 2017.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Additional Advocate General, Mr. Shiv Pal Manhans and Mr. Bhupinder Thakur, Deputy Advocate General for the respondent- State in all the appeals.
List on 28.2.2022, as prayed for.
(Tarlok Singh Chauhan) Judge.
(Chander Bhusan Barowalia) st 21 February, 2022 Judge.
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