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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2)(i) in Rajasthan Minor Mineral Concession Rules, 2017

(i)a non-refundable application fee of rupees twenty five thousand for mining lease or ten thousand for quarry licence, as the case may be;