Section 70(2)(d) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(2)(d) in The U.P. Factories Rules, 1950

(d)Effective and suitable provisions shall be made in every part of the creche for securing and maintaining adequate ventilation by the circulation of fresh air.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 70(2)(d) in The U.P. Factories Rules, 1950