Section 20 in The M.P. State University Service Rules, 1983
20. Confirmation.
- A probationer shall be confirmed in his post at the end of the period of probation or the extended period of probation, as the case may be, if his work and conduct are otherwise found to be satisfactory by the [State Government] [Substituted by Notification No. 808-99-C-3-XXXVIII, dated 23-3-1999.].
