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Jammu & Kashmir High Court

Shukar Din vs Ut Of J&K & Ors on 17 February, 2023

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                          Sr. No. 90

           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT JAMMU


                                                    WP(C) No. 2538/2022
  Shukar Din                                           ...Petitioner/Appellant(s)
                                   Through: Mr. I H Bhat, Advocate.

                           v/s


  UT of J&K & Ors.                                                   .... Respondent(s)
                        Through: Mr. Dewakar Sharma, Dy. AG for R-1 to 3.
                                 Mrs. Monika Kohli, Sr. AAG for R-4 and 5.
CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                        ORDER

17.02.2023 Counsel for the respondents seek and are granted four weeks' time to file reply with an advance copy to the other side.

List on 06.04.2023.

Meanwhile, interim direction to continue.

(MOKSHA KHAJURIA KAZMI) JUDGE Jammu 17.02.2023 Abinash