Jammu & Kashmir High Court
Shukar Din vs Ut Of J&K & Ors on 17 February, 2023
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Sr. No. 90
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 2538/2022
Shukar Din ...Petitioner/Appellant(s)
Through: Mr. I H Bhat, Advocate.
v/s
UT of J&K & Ors. .... Respondent(s)
Through: Mr. Dewakar Sharma, Dy. AG for R-1 to 3.
Mrs. Monika Kohli, Sr. AAG for R-4 and 5.
CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
17.02.2023 Counsel for the respondents seek and are granted four weeks' time to file reply with an advance copy to the other side.
List on 06.04.2023.
Meanwhile, interim direction to continue.
(MOKSHA KHAJURIA KAZMI) JUDGE Jammu 17.02.2023 Abinash