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[Cites 0, Cited by 0] [Section 44AC] [Entire Act]

State of Tamilnadu - Subsection

Section 44AC(1) in Chennai City Municipal Corporation Act, 1919

(1)Subject to the provisions of this section, a motion expressing want of confidence in the [***] [Omitted By T.N. Act No. 15 of 2011 for words 'Mayor or'.] Deputy Mayor may be made in accordance with the procedure laid down herein.