Supreme Court - Daily Orders
National Highways Authority Of India ... vs M/S Hindustan Construction Company ... on 2 May, 2023
Author: M.R. Shah
Bench: M.R. Shah
SLP (C) No(s). 12897/2013
ITEM NO.35 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12897/2013
(Arising out of impugned final judgment and order dated 22-11-2012
in FAO No. 47/2012 passed by the High Court Of Delhi At New Delhi)
NATIONAL HIGHWAYS AUTHORITY OF INDIA THROUGH PROJECT DIRECTOR
Petitioner(s)
VERSUS
M/S HINDUSTAN CONSTRUCTION COMPANY LTD.THROUGH ITS DIRECTOR
Respondent(s)
WITH
SLP(C) No. 15971/2013 (XIV)
SLP(C) No. 17563/2013 (XIV)
SLP(C) No. 19769/2013 (XIV)
SLP(C) No. 23126/2013 (XIV)
SLP(C) No. 21357/2013 (XIV)
SLP(C) No. 721/2014 (XIV)
SLP(C) No. 38174/2013 (XIV)
Date : 02-05-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Ms. Pinky Anand, Sr. Adv.(V.C.)
Mr. A P Singh, Adv.
Signature Not Verified Mr. Tavinder Sidhu, Adv.
Digitally signed by
SONIA BHASIN
Ms. Neetica Sharma, Adv.
Date: 2023.05.06
11:53:37 IST
Reason:
Mr. Vikas Soni, Adv.
Mr. Akanksha Das, Adv.
Mr. Shreyansh Rathi, Adv.
1
SLP (C) No(s). 12897/2013
Ms. Shrinkhla Tiwari, Adv.
Ms. Akanksha Das, Adv.
Ms. Akshada Mujwar, Adv.
Saudamini sharma, Adv.
A. Das, Adv.
Asees Jamint Kaur, Adv.
Mr. Shantanu Raj, Adv.
M/S. M. V. Kini & Associates, AOR
For Respondent(s) Mr. George Thomas, Adv.
Dr. Amit George, Adv.
Mr. Swaroop George, Adv.
Mr. R. Sathish, AOR
Mr. Anil Airi, Sr. Adv. (V.C)
Mr. Ravi Krishan Chandna, Adv.
Mr. Devendra Singh, AOR
Mr. Ajay Nain, Adv.
Mr. Anmol Harna, Adv.
Mr. Sameer Parekh, Adv. (V.C.)
Mr. Sumit Goel, Adv.
Ms. Sreeparna Basak, Adv.
Mr. Prateek Khandelwal, Adv.
Mr. Jayant Bajaj, Adv.
M/s. Parekh & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 9th May, 2023 (SONIA BHASIN) (NISHA TRIPATHI) COURT MASTER (SH) ASSISTANT REGISTRAR 2