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[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Jharkhand - Subsection

Section 117(2)(b) in Jharkhand Municipal Act, 2011

(b)The Annual Technical Inspection report of C&AG along with the Annual Report of the Director of Local Fund Audit shall be placed before the Legislature by the State Government.