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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(d) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(d)Accounts of income and expenditure shall be kept by the Managers in a form prescribed by the Department, regularly audited by a competent auditor not in any way connected with the school, and submitted to the Department annually.