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State of Uttar Pradesh - Section

Section 4 in The U.P. Collection and Disposal of Drift and Stranded Wood and Timber Rules, 1963

4.

All unfashioned wood or timber bearing no marks may be sold at any time by the Forest Officer where it lies stranded when in his opinion it is not sufficiently valuable to be brought to a depot, or the right to collect and dispose of such timber may be leased by him.