Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 160(1)] [Section 160] [Entire Act] State of Gujarat - Subsection Section 160(1)(a) in The Gujarat Panchayats Act, 1993 (a)all the sums received by way of gifts or contribution from the State Government or the Central Government or any person for the purpose of family welfare programme.