Section 1(2) in The Rajasthan Bhoodan Yagna Act, 1954
(2)It extends to the whole of [the State of Rajasthan including the Abu, Ajmer and Sunel areas but] [Rajasthan Act 17 of 1961, dated 31-5-1961 (w.e.f. 1-9-1961).] [excluding the Sironj sub-division specified in clause (c) of sub-section (1) of Section 9 of the States Re-organisation Act, 1956 (37 of 1956)] [Added by Notification No. F. 2(II)/Revenue/B/59, dated 12.5.1960-Published in Rajasthan Gazette, Extraordinary, Part IV-C, dated 13.5.1960.].
