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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 28 in The Foreign Contribution (Regulation) Act, 2010

28. Confiscation of article or currency or security obtained in contravention of the Act.—

Any article or currency or security which is seized under section 25 shall be liable to confiscation if such article or currency or security has been adjudged under section 29 to have been received or obtained in contravention of this Act.