Section 3(3)(b) in The Coimbatore City Municipal Corporation Act, 1981

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State of Tamilnadu - Subsection

Section 3(3)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)standing committees; [x x x] [The word 'and' was omitted by Act 26 of 1994.]

(bb)[ the Wards Committee; and] [Sub-clause(bb) was inserted by Act 26 of 1994.]