Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Telangana - Subsection Section 79(1) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989 (1)The Government may, by notification make rules for carrying out all or any of the purposes of this Act.
