Bombay High Court
Vijaysingh Gajendrasingh Rathod vs The District Caste Security Committee, ... on 11 March, 2024
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 994 OF 2024
In
STAMP NO. OF
Vijaysingh Gajendrasingh Rathod ....PETITIONER
V/S
The District Caste Security Committee, Gondia
....RESPONDENT
A. Z. JIBHKATE for Petitioner SHRI SM GHODESWAR ADDL. GP FOR R/1.
CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE ABHAY J. MANTRI, JJ DATE : 11th March, 2024 P.C. :
BY CONSENT S.O. TO 15/03/2024.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 11/03/2024 ::: Downloaded on - 12/03/2024 15:20:05 :::