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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(2) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(2)Each authority of the University shall make Regulations providing for the giving on notice to the members of such authority of the dates of meeting and of the business to be considered at meetings and for keeping of a record for the proceedings of the meetings.