Bombay High Court
Ajay Kadburi Lalsare vs Security Printing And Minting Copr. Of ... on 8 October, 2018
Bench: R.M. Savant, Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 18979 OF 2018
Ajay Kadburi Lalsare ....Petitioner
V/S
Security Printing And Minting Copr. Of India ....Respondent
Ltd. And Anr CORAM : R.M. SAVANT. & NITIN W. SAMBRE, JJ DATE : 8th October, 2018 P.C. :
Due to paucity of time the matter is adjourned to 19/11/2018. Ad-interim relief if any to continue till then.
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