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[Cites 0, Cited by 0] [Section 59A(2)] [Section 59A] [Entire Act]

State of Gujarat - Subsection

Section 59A(2)(a) in Gujarat Prohibition Act, 1949

(a)knowingly sell any [article mentioned in section 24A] [These words, were substituted for the words figures and letter 'article to which section 24-A applies' by Bombay 36 of 1954, Section 8(i).] for being used as an intoxicating drink, or