Section 4 in Tamil Nadu Private Universities Act, 2019
4. Conditions for establishment of Private University.
- For the purpose of establishing a Private University under this Act, the sponsoring body shall fulfill the following conditions, namely:-(a)possess contiguous land of not less than one hundred acres earmarked for the Private University;(b)construct on the land referred to in clause (a), buildings and establish infrastructure and install necessary equipments in offices and laboratories as per the standards laid down by the UGC and other regulatory bodies;(c)appoint teachers for the purposes of teaching as per the standards laid down by the UGC; and(d)such other conditions as may be required by the Government to be fulfilled before the establishment of the Private University.
