Delhi High Court - Orders
Bhayana Builders Pvt. Ltd vs Chintels India Ltd on 11 January, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~23 & 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 174/2019 & EX.APPLs.(OS) 3200/2022,
951/2023
BHAYANA BUILDERS PVT. LTD. .....Decree Holder
versus
CHINTELS INDIA LTD. .....Judgement Debtor
+ OMP (ENF.) (COMM.) 175/2019 & EX.APPL.(OS) 3201/2022,
950/2023
BHAYANA BUILDERS PVT. LTD. .....Decree Holder
versus
CHINTELS INDIA LTD. .....Judgement Debtor
Appearance:- Mr. Saurabh Kirpal, Senior Advocate with Ms.
Manmeet Kaur, Mr. Gurtejpal Singh, Mr. Chandan
Malav & Ms. Gaurangi Khanna, Advocates for Decree
Holder.
Mr. Rajshekhar Rao, Senior Advocate with Mr. Kotla
Harshavardhan, Mr. Raghav Kohli, Ms. Vishakha
Gupta & Mr. Ritikesh, Advocates for Judgment
Debtor.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 11.01.2024
List on 02.04.2024.
PRATEEK JALAN, J
JANUARY 11, 2024
'pv'/
This is a digitally signed order.
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