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[Cites 0, Cited by 0] [Section 68BB(2)] [Section 68BB] [Entire Act]

Union of India - Subsection

Section 68BB(2)(c) in The Employees' Provident Funds Scheme, 1952

(c)the member produces a certificate to such other documents, as may be prescribed by the Commissioner, or where so authorised by the Commissioner, any officer subordinate to him, from such agency, indicating the particulars of the members, the loan granted, the outstanding principal and interest of the loan and such other particulars as may be required.