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Himachal Pradesh High Court

Sarla Devi vs Vandana Verma And Another on 18 July, 2023

Author: Virender Singh

Bench: Virender Singh

Sarla Devi Versus Vandana Verma and another Civil Suit No.15 of 2021 .

18.07.2023 Present: Mr. Parikshit Rathour, Advocate vice Mr. Karun Negi, Advocate, for the plaintiff.

Nr. Naresh Kumar Tomar, Advocate, for defendants No.1 and 2.

Mr. Romesh Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for defendants No.3 and 4.

OMP No.705 of 2021 Learned counsel appearing for defendants No.1 and 2 has stated at the Bar that the above defendants do not intend to file reply to the application. His statement is taken on record.

Time sought for filing reply on behalf of defendants No.3 and 4. Let needful be done within three weeks from today.

List on 22.08.2023.

(Virender Singh) Judge July 18, 2023 (Bhardwaj) ::: Downloaded on - 18/07/2023 20:46:29 :::CIS