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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(2B) in Rajasthan Factories Rules, 1951

(2B)[ There shall be displayed in the ambulance room a notice giving the name, address and telephone number of the medical practitioner in-charge. The name of the nearest hospital and its telephone number shall also be mentioned prominently in the said notice.][Added by No. 4. dated 8.1.1991 [25.6.1992].]