(2)Licenses for the preparation and retail sale of Majum and Monohar Gutka in Form H.D. 8 or any other form prescribed for this purpose may be granted by the Collector at a fee of [three] [Substituted by Notification No. 531-6521-VSR. dated 19-2-1981.] rupee per diem. Such licence shall be granted only to the person holding the licence for the retail sale of bhang for the locality.
