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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Kerala - Subsection

Section 59(4) in The Kerala Panchayat Buildings Rules, 2011

(4)All industrial buildings up to 10 metres in height from ground level with built up area exceeding 500 sq. metres or where the power used exceeds 30 II.P or where the number of workers employed exceeds 20,* shall have open spaces not less than that specified below:-
[Open Space [Substituted by Notification No. G.O.(P) No. 81/2017/LSGD, dated 31.10.2017 (w.e.f. 14.2.2011).] Group G1 Group G2
Front yard 3.0 metres 5.0 metres
Yard on either side 3.0 metres 3.0 metres
Rear yard 3.0 metres 5.0 metres]
Provided that where more than one building is proposed to be constructed in the same plot, it shall suffice, if the open spaces under this sub-rule arc provided from the plot boundaries with open yards/spaces in between the building not less than 3 metres for buildings up to 10 metres in height:Provided further that in the case of small industrial buildings without any kind of nuisance and with height up to 10 metres, the width of open yard from all boundaries except front and that in between buildings shall be minimum 1.50 metres:Provided also that where the height of the building exceeds 10 metres, the open yard from the boundaries and between buildings shall be increased proportionately at the rate of 0.50 metre for every 3 metres increase in height, subject to a maximum of 16 metres :Provided also that structures for accessory uses may be permitted within the rear open space.