Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(xi) in The Prevention Of Food Adulteration Act, 1954

(xi)"premises" include any shop, stall, or place where any article of food is sold or manufactured or stored for sale;