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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(4) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(4)Each member of the Academic Council shall have one vote and if there be an equality of votes on any question to be determined by the Academic Council, the Chairman of the Academic Council or, as the case may be. the member presiding over the meeting, shall in addition have a casting vote.