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[Cites 0, Cited by 0] [Section 136C(1)] [Section 136C] [Entire Act]

State of Tamilnadu - Subsection

Section 136C(1)(d) in The Tamil Nadu Co-Operative Societies Act, 1983

(d)"National Bank" means the National Bank for Agriculture and Rural Development established under section 3 of the National Bank for Agriculture and Rural Development Act, 1981. (Central Act 61 of 1981);