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Bombay High Court

Mohammed Atiq Ibrahim Ansari vs Central Board Of Film Certification on 1 November, 2023

Bench: B.P. Colabawalla, M. M. Sathaye

                                                                                  Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 27351 OF 2023

 Mohammed Atiq Ibrahim Ansari                             ....PETITIONER
             V/S
 Central Board Of Film Certification                    ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 1st November, 2023 P.C. :

Due to paucity of time, stand over to 20/12/2023. Interim order, if any, to continue till then.
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