Bombay High Court
Mohammed Atiq Ibrahim Ansari vs Central Board Of Film Certification on 1 November, 2023
Bench: B.P. Colabawalla, M. M. Sathaye
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 27351 OF 2023
Mohammed Atiq Ibrahim Ansari ....PETITIONER
V/S
Central Board Of Film Certification ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 1st November, 2023 P.C. :
Due to paucity of time, stand over to 20/12/2023. Interim order, if any, to continue till then.
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