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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(xii) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(xii)That I undertake to pay to the Corporation royalty and monthly fee and all other expenses as may be fixed by the Corporation from time to time. Initially I agree to the current payments :