Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(6) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(6)He shall be responsible for ensuring close co-operation and co-ordination of the extension education activities of the University on one hand and those of the concerning departments of the State Government, Zilla Parishads, Co-operatives, Government undertakings and like organisations, on the other.