Supreme Court - Daily Orders
Union Of India vs Jagdamba Devi Widow Of Late Naik Babu Ram on 18 January, 2016
Bench: Chief Justice, A.K. Sikri, R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A.NO.1 OF 2015
IN
CIVIL APPEAL DIARY NO.19877 OF 2014
UNION OF INDIA AND ORS. Appellant(s)/
Petitioner
VERSUS
JAGDAMBA DEVI WIDOW OF
LATE NAIK BABU RAM & ANR. Respondent(s)
O R D E R
Heard.
There is an inordinate delay of 875 days in the filing of this application for leave to appeal for which no worthwhile explanation is forthcoming from the petitioner for condoning the delay.
The prayer for leave to appeal is accordingly declined and the application for leave to appeal dismissed on the ground of limitation.
The question of law raised is however left open.
.......................CJI.
(T.S.THAKUR) .........................J. (A.K.SIKRI) Signature Not Verified Digitally signed by .........................J. ASHOK RAJ SINGH Date: 2016.02.01 12:44:01 IST (R. BANUMATHI) Reason: NEW DELHI, JANUARY 18, 2016.
ITEM NO.8 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1/2015 in Civil Appeal Diary No(s). 19877/2014 UNION OF INDIA AND ORS. Appellant(s) VERSUS JAGDAMBA DEVI WIDOW OF LATE NAIK BABU RAM & ANR. Respondent(s) (for leave to appeal u/s 31(1) of the armed forces tribunal act, 2007 and office report) Date : 18/01/2016 This application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MRS. JUSTICE R. BANUMATHI For Appellant(s) Mr. P.S. Patwalia, ASG Mr. Inder Bir Singh, Adv. Mr. Shamik Sanjanwala, Adv. Mr. Tushar Bakshi, Adv.
Mr. B. V. Balaram Das, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The prayer for leave to appeal is declined and the application for leave to appeal dismissed on the ground of limitation in terms of the signed order.
The question of law raised is however left open.
(Ashok Raj Singh) (Saroj Saini)
Court Master Court Master
(Signed Order is placed in the file)