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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(1)(k) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(k)visiting regularly the residence of the juvenile or the child and also places of employment or school attended by such juvenile or child and submitting fortnightly reports in Form XXI;