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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Meghalaya - Subsection

Section 13(2) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(2)The newly elected/nominated Basan, Myntri, Lyngdoh, Syiem Raid, Lyngdoh Raid or Longsan shall be placed before the Executive Durbar for confirmation and upon which the Syiem shall issue an appointment letter or Sanad to the person concerned under such terms and conditions as the Executive Durbar may prescribed. A report of the same shall be submitted to the Executive Committee at the earliest and not later than 30 days from the date of such appointment.