Himachal Pradesh High Court
Tara Chand vs . Cbi on 3 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Cr. Appeal No.467 of 2022 03.07.2023 Present: Mr. S.K. Banyal, Advocate, for the appellant.
Mr. A.K. Bansal, Advocate, for the respondent.
Cr.MP No. 673 of 2023 Learned counsel for the respondent stated that the reply has been filed in the Registry of this Court on 01.06.2023, however, the same is not on record. Registry is directed to trace and place it on record, if in order.
List on 07.07.2023.
( Sushil Kukreja ) Judge July,03, 2023 (subhash) ::: Downloaded on - 03/07/2023 20:55:38 :::CIS