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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Punjab - Subsection

Section 86(1) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(1)The Government may by notification direct that, with effect from such date as may be specified in the notification, there shall be constituted a Zila Parishad for every district.