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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Manipur - Subsection

Section 11(2)(c) in Manipur Public Servants' Personal Liability Act, 2006

(c)the manner of deduction or recovery of sums from the salary and/or other incomes and entitlements of the Government officials for payment or liquidation of the unauthorized lability;