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[Cites 0, Cited by 0] [Section 2(31)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(31)(c) in Andhra Pradesh Municipalities Act, 1965

(c)the drains attached to any such street, public bridge or cause way and the land, whether covered or not by any pavement, verandah, or other structure which lies on either side of the roadway upto the boundaries of the adjacent property whether that property is private property or property belonging to the Government;