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State of Gujarat - Section

Section 11 in The Gujarat Ministers' Salaries and Allowances Act, 1960

11. Sumptuary allowance to Chief Minister.

- There shall be placed at the disposal of the Chief Minister a sum of Rs. [1,50,000] [Substituted for the figures '75,000' by Gujarat 20 of 1998, dated 31st July 1998 (w.e.f 01-08-1998).] per year as sumptuary allowance.