Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 62 in The M.P. State Dental Council Rules, 1969 62. Issue of certified copies. - Certified copies of entries in the register in the form No. VI in Appendix II may be issued any on payment of the fee prescribed in that behalf in rule 67.
