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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(1)(a) in U.P. Urban Planning and Development Act, 1973

(a)Where the person to be served is a company if the document is addressed to the secretary of the company at its registered Office or at its principal office or place of business and is either-
(i)sent by registered post, or
(ii)delivered at the registered office or at the principal office or place of business of the company,